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[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Punjab - Subsection

Section 183(1)(i) in Punjab Regional and Town Planning and Development Act, 1995

(i)the Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 (Punjab Act 41 of 1963); and