Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Maharashtra - Subsection Section 59(2) in The Maharashtra Electricity (Supply) Rules, 1963 (2)The Board shall also submit to the Government a quarterly statement of its revenues in the months of July, October, January and April.
