Section 59 in The Maharashtra Electricity (Supply) Rules, 1963
59. Progress Reports.
(1)The Board shall submit to the Government by the end of the succeeding month -(i)a monthly progress report of the Board's schemes which shall contain a descriptive of physical targets as well as the figures of expenditure;(ii)statistics of sales of power in the pro forma specified in Appendix 'D'(2)The Board shall also submit to the Government a quarterly statement of its revenues in the months of July, October, January and April.
