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State of Chattisgarh - Section

Section 51 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

51. Academic Programmes-Definitions.

- In this Chapter, unless the context requires,-
(a)"Academic Year" means twelve months period during which a cycle of work is completed.
(b)"Semester" means a 18 to 22 weeks period, there being two such periods in an Academic Year;
(c)"Curriculum" means a series of courses selected and designated to provide training to meet the requirement of a degree;
(d)"Course" means a series of classes and work experience existing over a semester and being as integral and specific part of a curriculum;
(e)"Course-out-line" means a detailed outline of the subject-matter of a Course, carefully co-related with the other syllabi to avoid omissions and/or duplication in a particular field of study;
(f)"Course Credit" means a quantitative measure of a course, one credit being allowed for three hours of expected student 'effort' per week through a semester.
(g)"Course Load" means 24 credits which a student may complete each semester.