Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Chattisgarh - Subsection Section 51(d) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (d)"Course" means a series of classes and work experience existing over a semester and being as integral and specific part of a curriculum;
