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State of Jharkhand - Section

Section 317 in Bihar Education Code, 1961

317. Number of free studentships admissible.

- The admissible number of free-studentships in Secondary schools is 15 percent of the number of pupils on the roll. These free-studentships should be awarded to the most deserving boys irrespective of class distinctions. Two half free-studentships are permissible instead of one free-studentship. But one-fourth free studentship should not be allowed.(Government Resolution no. 6362-E., dated the 29th August 1$49.)Notes. - (1) The limit of 15 per cent is exclusive of ex-scholars to whom free-studentships have been granted in accordance with the rules contained in Article 641.
(2)Owing to the backwardness of education amongst pardanashin girls the percentage of free-studentship in the High school classes attached to the Badshah Nawab Razvi Training College at Gulzarbagh is raised from 10 per cent to 20 per cent.(Government Resolution no 638-E. R., dated the 19th September 1949.)