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[Cites 0, Cited by 0] [Section 317] [Entire Act]

State of Jharkhand - Subsection

Section 317(2) in Bihar Education Code, 1961

(2)Owing to the backwardness of education amongst pardanashin girls the percentage of free-studentship in the High school classes attached to the Badshah Nawab Razvi Training College at Gulzarbagh is raised from 10 per cent to 20 per cent.(Government Resolution no 638-E. R., dated the 19th September 1949.)