Himachal Pradesh High Court
Jeet Singh vs . Parkash Chand & Ors. A/W on 12 May, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Jeet Singh Vs. Parkash Chand & Ors. a/w connected matter RSA No. 580/2009 with RSA No. 581/2009 .
RSA No. 580/200912.05.2023 Present: Mr. Prashant Sharma, Advocate, for the appellant.
Mr. Hitesh Thakur, Advocate, for respondents No. 1 & 5 to 7.
r to Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate, for respondents No. 2, 3 and 4.
RSA No. 581/2009Mr. Prashant Sharma, Advocate, for the appellant.
Mr. Hitesh Thakur, Advocate, for the respondents.
CMP No. 5221/2023 in RSA No. 580/2009 CMP No. 5217/2023 in RSA No. 581/2009 Learned counsel for the non-applicants pray for and are granted two weeks' time to file reply to the applications. List thereafter.
( Sushil Kukreja ) Judge 12th May, 2023 (raman) ::: Downloaded on - 16/05/2023 20:31:15 :::CIS