Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Uttarakhand - Subsection Section 13A(ii) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 (ii)The procedure and syllabus relating to test shall be such as may be prescribed from time to time by the appointing authority.
