Section 13A in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976
13A. The reservation of vacancies in the post of Assistant Review Officers for Telephone Operators.
- (i) The reservation of vacancies in the post of Assistant Review Officers for Telephone Operators and Telex Operators. One vacancy in the post of Assistant Review Officers shall be reserved in every alternative year of recruitment for each of such Telephone Operators and Telex Operators as have rendered on the establishment of the court a total service of not less than five years including officiating or temporary service as on the first day of July of the years in which the examination is held and whose work after a consideration of their Character Rolls and Personal files, if any, is considered by the appointing authority to be satisfactory.(ii)The procedure and syllabus relating to test shall be such as may be prescribed from time to time by the appointing authority.(iii)The appointing authority may fill in the vacancy referred to in sub-rule (i) on the result of qualifying test or by any other method determined by the Chief Justice.(iv)In case no eligible and suitable candidate is found in the year of recruitment in which vacancy has been reserved the vacancy shall be treated as general.
