Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(a) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(a)a competent person designated to be in control of helideck operations on the manned offshore installation is present on the installation at the time of helideck operations;