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Union of India - Section

Section 47 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

47. Helideck operation .-The operator shall ensure that-

(a)a competent person designated to be in control of helideck operations on the manned offshore installation is present on the installation at the time of helideck operations;
(b)such person carries out appropriate duties before any helicopter lands on the offshore installation or takes off from it;
(c)such procedures are established and equipment provided, as will secure that landing and take off of helicopters are without risk to safety of the personnel and installation; and
(d)helicopter is safely parked on the installation.