Madhya Pradesh High Court
Texmaco Ltd vs M.P. Elctricity Board on 27 February, 2025
1 CR-1367-2002 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 1367 of 2002 (TEXMACO LTD Vs M.P. ELCTRICITY BOARD ) Dated : 27-02-2025 Shri Akhilesh Rai - Advocate for petitioner.
Request for adjournment is made on behalf of petitioner. At request, list on 26.03.2025 in the category of final hearing matters. In the meantime, petitioner shall take steps in terms of order dated 24.11.2021.
Record of Tribunal be requisitioned.
(SANJEEV SACHDEVA) (VINAY SARAF)
JUDGE JUDGE
VPA
Signature Not Verified
Signed by: VAISHALI
TRIPATHI
Signing time: 28-02-2025
10:46:39