[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 6 in Development Authority Bye-laws for Conservation of Heritage Sites
6. Criteria for listing of heritage sites.
- The following shall be the criteria for listing of heritage sites -| Abbreviations | ||
| (a) | Value for architectural, historical,archaeological or cultural reasons | A |
| • architectural | A (arc) | |
| • historical | A (his) | |
| • cultural | A (cul) | |
| (b) | The date and/or period and/or design and/orunique use of the building or artefact | B |
| • period | B (per) | |
| • design | B (des) | |
| • use | B (uu) | |
| (c) | Relevance to social or economic history | C (she) |
| (d) | Association with well-known persons or events | D (bio) |
| (e) | A building or groups of buildings and/or areasof a distinct architectural design and/or style, historic periodor way of life having sociological interest and/or communityvalue | E |
| • style | E (sty) | |
| • historical | E (his) | |
| (f) | The unique value of a building or architechuralfeatures or artefact and/or being part of a chain ofarchitectural development that would be broken if it were lost | F |
| (g) | Its value as a part of a group of buildings | G (grp) |
| (h) | Representing forms of technological development. | H (tec) |
| (i) | Vistas of natural/scenic beauty or interest,including water-front areas, distinctive and/or planned lines ofsight, street line, skyline or topographical. | I (sce) |
| (j) | Open spaces sometimes integrally planned withtheir associated areas having a distinctive way of life and forwhich area have the potential to be areas of recreation | J |
| (k) | Natural heritage sites | NH |
| (l) | Sites of scenic beauty | (sce) |