Section 3(a) in Punjab Apartment and Property Regulation Rules, 1995

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State of Punjab - Subsection

Section 3(a) in Punjab Apartment and Property Regulation Rules, 1995

(a)In respect of design,-

(i)Location plan of the building;

(ii)Design of the building and of the apartment;

(iii)Elevation;

(iv)Cross sections; and

(v)Structural design;