Section 3 in Punjab Apartment and Property Regulation Rules, 1995
3. Disclosure regarding design and material to be used.
- The promoter shall disclose the following particulars on reasonable notice or demand as respects designs and materials to be used in the construction, namely :-(a)In respect of design,-(i)Location plan of the building;(ii)Design of the building and of the apartment;(iii)Elevation;(iv)Cross sections; and(v)Structural design;(b)In respect of materials to be used in the construction of,-(i)foundation;(ii)super-structure;(iii)flooring;(iv)roofing;(v)joinaries; and(vi)electric and sanitary fittings. [Sections 3(2)(f) and 45(2)(a).]
