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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(7)(c) in Orissa Pani Panchayat Rules, 2003

(c)The candidate securing the highest number of valid votes shall be declared by the Election Officer to have been elected to the post of the President/the Secretary/the Treasurer, as the case may be, on the same day.