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State of Punjab - Section

Section 14 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

14. Qualifications.

- The Board/Appointing Authority may prescribe for various posts the qualifications, whether academic, technical or otherwise, or tests or physical standards or any experience that it may consider necessary and expedient for confirmation, promotion or continuing in service. However, except in case of Class IV employees, all categories of employees to be recruited must have passed Punjabi upto Matric Standard.