Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2) in Manonmaniam Sundaranar University Act, 1990

(2)The Planning Board shall consist of the following members, namely:-
(i)the Vice-Chancellor, who shall be the ex-officio Chairman of the Board; and
(ii)not more than eight persons of high academic standing.