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[Cites 0, Cited by 3] [Section 11(1)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1)(a) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(a)where any premises are first let after the first day of September 1940, and the rent at which they are so let is in the opinion of the Court excessive; or