Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 13 in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965 13. Liability for vaccination and revaccination. - Every member of the Service shall get himself vaccinated or revaccinated when the appointing authority so directs by a special or general order.
