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[Section 22]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 22(2) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009
| (1) | Collector | Chairperson |
| (2) | Suprintendent of Police | Member |
| (3) | Chief Medical Officer | Member |
| (4) | Chair Person Rotary/Lions Club | Member |
| (5) | Secretary Rad Cross Society | Member |
| (6) | Two Social Workers (one from old age home) | Member |
| (7) | Representative of Pensioners Association | Member |
| (8) | Two Donor | Member |
| (9) | Deputy Director Social Justice Department | Member/ Secretary |