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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2)(iii) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(iii)Composition of the District Committee tenure of member (other than ex-officio member) Rules of procedure and other ancillary matter shall be such as the State Government may by order specify.