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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Sikkim - Subsection

Section 109(2)(a) in Sikkim Panchayat Act, 1993

(a)inspect or cause to be inspected any immovable property used or occupied by the Gram Panchaya or Zilla Panchayat or any work in progress under the direction of Gram Panchayat or Zilla Panchayat;