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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(a) in The Cuttack Municipal Council Control and Supervision of Slaughter Houses and Business Carried on by Butchers Bye-laws, 1980

(a)with a fine which may extend to fifty rupees and in case of continuing breach with a fine which may extend to fifteen rupees for everyday during which the breach continues after conviction for the first breach