Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(d) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (d)During the presentation of a Guard of Honour, (AIDS De-CORPS) shall not Salute, when either the National or General Salute in played.
