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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(1)(a) in The Howrah Municipal Corporation Act, 1980

(a)report to the Mayor-in-Council any material impropriety or irregularity which he may at any time observe in the expenditure or in the recovery of moneys due to the Corporation or in the accounts of the Corporation;