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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(6) in The Coal Mines Regulations, 2017

(6)Except in friction winder,-
(a)every rope shall be recapped once at least in every six months, or if necessary, at shorter intervals and also after every overwind; and
(b)before every recapping, a length, including the capping, of at least two meters shall be cut off the rope, and every piece of rope so cut-off shall be opened and its internal condition examined.