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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(6)(b) in The Coal Mines Regulations, 2017

(b)before every recapping, a length, including the capping, of at least two meters shall be cut off the rope, and every piece of rope so cut-off shall be opened and its internal condition examined.