Madhya Pradesh High Court
Pramod Singh vs The State Of Madhya Pradesh on 27 April, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH MCRC No.14763/2021 (PRAMOD SINGH VS. STATE OF M.P. ) Jabalpur, Dated : 27/04/2021 Shri Ram Bihari Gautam, learned counsel for the applicant. Shri Subodh Tamrakar, learned counsel for the State. Heard through video conferencing. Case diary is not available. List next week.
(G.S. Ahluwalia) Judge Pj'S/-
Digitally signed by PRINCEE BARAIYA Date: 2021.04.28 10:33:48 +05'30'