Section 10(3) in Himachal Pradesh Shops and Commercial Establishments Act, 1969
(3)Notwithstanding anything contained in sub-section (1), the employer of an establishment may open his establishment on the close-day if-(a)such day happens to coincide with a festival; and(b)employees required to work on that day are paid remuneration at double the rate of their normal wages calculated by the hour.
