Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act] State of Himachal Pradesh - Subsection Section 10(3)(b) in Himachal Pradesh Shops and Commercial Establishments Act, 1969 (b)employees required to work on that day are paid remuneration at double the rate of their normal wages calculated by the hour.