Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Gujarat - Subsection Section 32(2)(h) in Kamdhenu University Act, 2009 (h)to perform such other functions relating to accounts and audit of the revenue and expenditure of the University as may be assigned to i! by the Board of Management; and