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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2) in Kamdhenu University Act, 2009

(2)The Finance Committee shall exercise the following powers and perform the following functions, namely:-
(a)to examine the annual accounts of the University and to advise the Board thereon;
(b)to examine the annual budget estimates ;
(c)to make recommendations to the University on all proposals involving expenditure for which no provision has been made in the budget or which involves expenditure in excess of the amount provided in the budget;
(d)to review the position of financial resources, of the University from time to time;
(e)generally to advise the Board on all financial matters;
(f)to make recommendation to the Board on all matters relating to finances of the University;
(g)to recommend economy in administrative expenses;
(h)to perform such other functions relating to accounts and audit of the revenue and expenditure of the University as may be assigned to i! by the Board of Management; and
(i)to advise the Board of Management in financial matters whenever such advice is sought by the Board of Management.