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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(6)(ii) in Tamil Nadu Electricity Grid Code, 2005

(ii)All the end users, distribution licensees, transmission licensees and STU are expected to provide local VAR compensation such that they do not draw VARs from the ITV Grid. VAR compensation has to commence in the following order.