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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2) in Model Rules, 2011 under Bengal Ferries Act, 1885

(2)The breadth shall be measured in Meters from side to side ,inside the ceiling plank ,under the deck beam amidships ,where no ceiling plank is fitted the measurement shall be taken to the upper side of the keel;