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State of Bihar - Section

Section 22 in Model Rules, 2011 under Bengal Ferries Act, 1885

22. Measurement of the boats.

(1)Length of a boat shall be measured in Meters from the inside of the stem post to the inside of the sternpost;
(2)The breadth shall be measured in Meters from side to side ,inside the ceiling plank ,under the deck beam amidships ,where no ceiling plank is fitted the measurement shall be taken to the upper side of the keel;
(3)The depth shall be measured in Meters from the under side of the deck beam amidships to the upper side of the floor ceiling plank, where no ceiling plank is fitted ,the measurement shall be taken to the upper side of the keel;
(4)The gross tonnage of the boats shall be determined by the following formula .Gross tonnage =KV where V= Total volume of all earning spaces of the boat in cubic meters and k= The Coefficient as tabulated below:
Volume in Cubic Meters Coefficient K
10 0.2200
20 0.2260
30 0.2295
40 0.2320
50 0.2340
60 0.2356
70 0.2369
80 0.2381
90 0.2391
100 0.2400
20 0.2460
300 0.2495
400 0.2520
500 0.2540
600 0.2556
700 0.2569
800 0.2581
900 0.2591
1000 0.2600
The values for coefficient K for intermediate volumes can be obtained by linear interpolation.