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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(4)(v) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(v)the entrance or admission of the students to the University and their enrollment and continuance as such and the conditions and procedures for dropping students from enrollment;