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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(4) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(4)Academic Council of the University may make regulations for,-
(i)the holding of convocations to confer degree and diplomas;
(ii)the conferment of honorary degrees, Academic distinctions and withdrawal of degrees;
(iii)the establishment and abolition of hostels maintained by the University;
(iv)the institution of fellowships, scholarships, stipend, bursaries, medals and prizes and the conditions of award there of;
(v)the entrance or admission of the students to the University and their enrollment and continuance as such and the conditions and procedures for dropping students from enrollment;
(vi)the fees which may be charged by the University;
(vii)the courses of study to be laid down for all degrees, diplomas and certificates of the University;
(viii)the conditions under which students shall be admitted to the degrees, diplomas, or other courses and examinations of the University and their eligibility for the award of degrees and diplomas;
(ix)the conditions for conferment of degrees and other academic distinctions;
(x)the maintenance of discipline among the students of the University;
(xi)the special arrangements, if any, which may be made for residence, discipline and teaching of women students and the provision of special courses of study for women;
(xii)the conditions of residence of students of the University and the levy of fees for residence in hostels; and
(xiii)the recognition and management of hostels not maintained by the University.