Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 5 in Bihar Electricity Grid Code, 2010

5. All revisions to the Grid Code require the approval of BERC. STU shall publish revisions to the Grid Code, after the approval of BERC. STU may submit proposals for relaxation in such cases where Users have difficulties in meeting the requirements of the Grid Code.