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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

9. Constitution of PECET Committee.

- The competent authority shall constitute the PECET Committee to deal with the matters connected with the test. The Composition of the Committee shall consist of the following.
(1)Chairperson, who shall be the Vice-Chancellor of any University nominated by the competent authority for each academic year for the purpose of conducting PECET.
(2)One representative belonging to the Physical Education Dept., of each of the University to be nominated by the Competent Authority in consultation with the Vice-Chancellor concerned.
(3)The Commissioner of School Education A. P. or his nominee not below the rank of Joint Director.
(4)One representative of Andhra Pradesh State Council of Higher Education nominated by the competent authority.
(5)Convenor of the Entrance Test of the preceding year.
(6)Convenor, who should be in the rank of a Professor or Head of the Department of Physical Education of the University concerned be appointed by the competent authority in consultation with Chairperson of the PECET Committee.
(7)One Principal, of a private Physical Education college to be nominated by the competent authority for each academic year by turn.