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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(6) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(6)Convenor, who should be in the rank of a Professor or Head of the Department of Physical Education of the University concerned be appointed by the competent authority in consultation with Chairperson of the PECET Committee.