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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

(2)Immediately after the time for receipt of nomination paper is over, the Pramukh shall scrutinise the nominations received within the prescribed time and may reject those in which a person other than a Pradhan from the concerned Circle has been proposed or the proposer or seconder is not a Pradhan from such Circle.