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Bombay High Court

Nikhil Santosh Shah And Anr vs Deepak B. Patel And 2 Ors on 7 June, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 119 OF 2022
                           In
                    SUITS 30 OF 2021

 Nikhil Santosh Shah And Anr                          ....PETITIONER
             V/S
 Deepak B. Patel And 2 Ors                          ....RESPONDENT

WITH INTERIM APPLICATION NO. 128 OF 2022 In SUITS 30 OF 2021 Nikhil Santosh Shah And Anr ....PETITIONER V/S Deepak B. Patel And 2 Ors ....RESPONDENT Adv. J. B. Saha i/b MANISH N. BIJUTKAR for Applicant.

(Mentioned out of turn) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 7th June, 2022 P.C. :

S. O. to 15/07/2022 .
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