Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 185 in Andhra Pradesh Panchayat Raj Act, 1994 185. Resignation of Chairperson, Vice-Chairperson or member. - The Chairperson, the Vice-Chairperson, an elected member or co-opted member may resign his office in such manner as may be prescribed.
