Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 22 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 22. Diet of inmates in protective Homes [Section 23(2)(g)]. - All inmates of a protective home shall have diet in accordance with the following scales and instructions :-
