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[Cites 0, Cited by 0] [Section 26A] [Entire Act]

State of Punjab - Subsection

Section 26A(i) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(i)possesses B.Sc. Degree in Chemistry with experience of analysing the samples of water or of sewage or trade effluent in any teaching or research laboratory or in any Government laboratory for a minimum period of five years; or