Section 26A in The Punjab Water Prevention and Control of Pollution Rules, 1977
26A. Qualifications for Government Analyst and Board Analyst.
- A person shall not be qualified for appointment as Government Analyst or Board Analyst unless he -(i)possesses B.Sc. Degree in Chemistry with experience of analysing the samples of water or of sewage or trade effluent in any teaching or research laboratory or in any Government laboratory for a minimum period of five years; or(ii)possesses B.Sc. Degree in Chemical Engineering or Bio-Chemical Engineering or M.Sc. Degree in Chemistry or any equivalent qualification with an experience of analysing samples of water or sewage or trade effluent in a teaching or research laboratory or in a Government laboratory for a minimum period of two years.
