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[Cites 0, Cited by 0] [Section 79N(1)] [Section 79N] [Entire Act]

State of Rajasthan - Subsection

Section 79N(1)(i) in Rajasthan Transparency in Public Procurement Rules, 2013

(i)the person or lead member shall have an average turnover of minimum of 100% project cost in the last three financial years and in case of Joint venture/consortium, an average turnover of minimum of 100% of project cost in last three financial years by lead member and the audited balance sheets of last three financial years shall be submitted;