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State of Bihar - Section

Section 6 in Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering) Regulations, 2015

6. Eligible Consumer and Individual Project Capacity.

- 6.1 All eligible consumers of electricity in the area of supply of the distribution licensee can participate in the solar rooftop net metering arrangement (reference to sub clause 2.1(j) of these Regulations).
6.2The maximum rooftop solar system capacity to be installed at any eligible consumer premises shall be governed by the eligibility of interconnection with the grid for that eligible consumer. The maximum capacity of an individual rooftop PV system would be equal to the sanctioned load of the consumer. The installation of Net metered rooftop solar systems on consumer premises will utilize the same service line and installation for injection of excess power into the grid, which is currently being used by the consumer for drawls of power from the distribution licensee. Provided that the maximum installed capacity shall not exceed 1MW.